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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(2)Except as otherwise provided by the Board at the time of his re-employment, these Regulations shall apply to a person who is re-employed in the Board, as if he had entered the service for the first time on the date of his re-employment.