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Madhya Pradesh High Court

Chandan@Chandu Ahirwar vs The State Of Madhya Pradesh on 5 May, 2025

Author: Anand Pathak

Bench: Anand Pathak

1 CRA-2191-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2191 of 2024 (CHANDAN@CHANDU AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 05-05-2025 List along with Cr.A. No. 576 of 2024.





                               (ANAND PATHAK)                                      (HIRDESH)
                                   JUDGE                                             JUDGE
                          ar




Signature Not Verified
Signed by: ABDUR RAHMAN
Signing time: 5/6/2025
12:11:31 PM