Madhya Pradesh High Court
Chandan@Chandu Ahirwar vs The State Of Madhya Pradesh on 5 May, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-2191-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2191 of 2024 (CHANDAN@CHANDU AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 05-05-2025 List along with Cr.A. No. 576 of 2024.
(ANAND PATHAK) (HIRDESH)
JUDGE JUDGE
ar
Signature Not Verified
Signed by: ABDUR RAHMAN
Signing time: 5/6/2025
12:11:31 PM