Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(i) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (i)"Medical Council of India" means the Medical Council of India constituted under section 3 of the Indian Medical Council Act, 1956 (Central Act 102 of 1956);
