Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(e) in The Gift-Tax Act, 1958

(e)the Appellate Tribunal may amend any order passed by it under section 23 or section 25.