Section 1 in The Goa, Daman and Diu School Education Act, 1984
1. Short title, extent and commencement.
(1)This Act may be called the Goa, Daman and Diu School Education Act, 1984.(2)It extends to the whole of the Union territory of Goa, Daman and Diu.(3)It shall come into force on such date as the Administrator may, by notification, appoint and different dates may be appointed for different provisions of this Act, and any reference to the commencement of this Act, in relation to any provision thereof shall be construed as a reference to the date on which that provision comes into force.
