Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Bihar - Subsection Section 103(1) in Bihar Minor Mineral Rules, 2017 (1)Any Mining Officer or Police Officer not below the rank of Assistant Sub Inspector may investigate any offence punishable under this Act.
