Patna High Court - Orders
Mahnar Infratech Pvt. Ltd. vs The Union Of India & Ors on 2 June, 2014
Author: Mihir Kumar Jha
Bench: Mihir Kumar Jha
Patna High Court CWJC No.9372 of 2014 (3) dt.02-06-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9372 of 2014
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Mahnar Infratech Pvt. Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Nand Kishore Singh, Adv.
For the Respondent/s : Mr. Manikant Mishra, GP-25
Ms. Neelam Prasad, AC to GP-25
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CORAM: HONOURABLE MR. JUSTICE MIHIR KUMAR JHA
ORAL ORDER
3 02-06-2014While this case was mentioned for an urgent listing on 27.5.2014 and such prayer was allowed, when today this case has been taken up, a prayer has been made that there is a death in the family of the learned counsel for the petitioner.
That being so, now the urgency has disappeared. List this case in usual course.
Pendency of this writ application will not come in the way of the Railways in finalizing the tender.
(Mihir Kumar Jha, J) Rishi/-