Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Arunachal Pradesh - Subsection Section 8(2) in Arunachal Armed Police Act, 1993 (2)Every member of the Armed Police shall be liable to serve without and beyond as well as anywhere within the territory of India.Chapter - III Superintendence Control and Administration of The Armed Police
