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[Cites 0, Cited by 38] [Entire Act]

Union of India - Section

Section 3 in Assam University Act, 1989

3. The University.-

(1)There shall be established a University by the name of "Assam University"
(2)The headquarters of the University shall be an Silchar and it may also establish campuses at such other places within its jurisdiction as it may deem fit.
(3)The first Chancellor and first Vice-Chancellor and the first members of the Court, the Executive Council, the Academic Council and the Planning Board and all person who may hereafter become such officers or members, so long as they continue to hold such office or membership, are hereby constituted a body corporate by the name of "Assam University".
(4)The University shall have perpetual succession and a common goal and shall sue and be used by the said name.