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[Cites 0, Cited by 0] [Section 2(1a)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1a)(i) in Telangana General Clauses Act, 1308 F

(i)an Act of the Legislature established for the pre-reorganisation Hyderabad State by the Constitution, including an Act made under Article 385 thereof;