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State of Uttarakhand - Section

Section 11 in Quantum University Act, 2016

11. University Officer.

- The following shall be the officers of the University, namely-
(a)the Visitor;
(b)the Chancellor;
(c)the Vice-Chancellor;
(d)the Pro-Vice Chancellor;
(e)the Registrar;
(f)the Deans of Faculties;
(g)the Finance Officer; and
(h)such other officers as may be declared by the Statutes to be officers of the University.