Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(2)(d) in Bihar School Examination Board Act, 1952 (d)prescribing the departmental examinations to be conducted by Board and the duties to be performed by it, other than the duties specified in Section 6;