Central Administrative Tribunal - Chandigarh
Kanta Rani vs Post Punjab Circle on 5 May, 2022
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CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
O.A. No.060/135/2022
Chandigarh, this the 05th day of May, 2022
HON'BLE SH. SURESH KUMAR MONGA, MEMBER (J)
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1. Kanta Rani widow of Late Rakesh Kumar, age 48 years,
R/o Gali No. 2, Village Dayananad Nagar, Fatehgarh
Churian Road, Nangli Bhatta, District Amritsar.
2. Ankit S/o Late Rakesh Kumar, age 23 years, R/o Gali
No. 2, Village Dayananad Nagar, Fatehgarh Churian
Road, Nangli Bhatta, District Amritsar.
...Applicants
(None present)
VERSUS
1. Union of India through its Secretary, Ministry of
Communication & IT, Department of Posts, Dak Bhawan,
Ashoka Road, New Delhi 110001. (email ID : secretary-
[email protected])
2. The Director, Postal Services, (HQ), Pb. Circle, Sector 17,
Chandigarh-160017.
(email [email protected])
3. The Postmaster General, Punjab West Region, Pb, Sector 17,
Chd. 160017.
Email [email protected]
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4. The Chief Post Master, Punjab Circle, Sector 17,
Chandigarh.160017.
(email ID - [email protected])
5. The Senior Superintendent, Post Offices, Amritsar Division,
District Amritsar.
(email ID- www.indiapost.gov.in) ...Respondents
O R D E R(Oral)
Per: SURESH KUMAR MONGA, MEMBER (J):
In view of the order passed in Miscellaneous Application No. 954/2022, the present Original Application is dismissed as withdrawn with liberty to the applicants to file a fresh Original Application.
(SURESH KUMAR MONGA) Member (J) NS