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Delhi High Court - Orders

International Tractors Ltd vs Dy. Commissioner Ofincome Tax (Ltu) & ... on 7 April, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                          $~8
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     ITA 114/2019 & CM Nos.5200-201/2019

                                INTERNATIONAL TRACTORS LTD.                  .....Appellant
                                            Through : Mr. Satyen Sethi, Adv.
                                            versus

                                DY. COMMISSIONER OFINCOME TAX (LTU) & ANR.
                                                                       .....Respondents
                                             Through : Mr. Ajit Sharma, Sr. Standing
                                                       Counsel.
                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                HON'BLE MR. JUSTICE TALWANT SINGH

                                            ORDER

% 07.04.2021 CM No.5200/2019

1. Allowed, subject to just exceptions. ITA 114/2019 & CM No.5201/2019

2. At request of learned counsel for the parties, list the matter on 22.04.2021.

RAJIV SHAKDHER, J TALWANT SINGH, J APRIL 7, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:10.04.2021 13:32:05