Delhi High Court - Orders
International Tractors Ltd vs Dy. Commissioner Ofincome Tax (Ltu) & ... on 7 April, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 114/2019 & CM Nos.5200-201/2019
INTERNATIONAL TRACTORS LTD. .....Appellant
Through : Mr. Satyen Sethi, Adv.
versus
DY. COMMISSIONER OFINCOME TAX (LTU) & ANR.
.....Respondents
Through : Mr. Ajit Sharma, Sr. Standing
Counsel.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 07.04.2021 CM No.5200/2019
1. Allowed, subject to just exceptions. ITA 114/2019 & CM No.5201/2019
2. At request of learned counsel for the parties, list the matter on 22.04.2021.
RAJIV SHAKDHER, J TALWANT SINGH, J APRIL 7, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:10.04.2021 13:32:05