Andhra Pradesh High Court - Amravati
K. Vinayakudu vs The State Of Andhra Pradesh, on 26 February, 2021
Author: M.Satyanarayana Murthy
Bench: M.Satyanarayana Murthy
| IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVAT: FRIDAY, THE TWENTY SIXTH DAY OF FEBRUARY TWO THOUSAND AND TWENTY ONE | a : PRESENT: Re THE HONOURABLE SRI JUSTICE M.SATYANARAYANA MURTHY |"? #2 WRIT PETITION NO: 20171 OF 2020 Between: 1. K. Vinayakudu, S/o K. Subbaiah, aged 38 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Janakarapalli , Chittoor Mandal, Chittoor District, Andhra Pradesh. 2. V. Jayanthi, D/o V. Krishnaiah, aged 35years, Working as Langauge Pandit (T), DEO Pool, Sana Compound (Urdu), MPUPS, Salariplace, Gudurupalli, Punganur Mandal, Chittoor District, Andhra Pradesh. 3. T.H. Meena Kumari,, D/o T. Heera Rao, aged 45years, Working as Langauge Pandit (T), DEOPoo1, MPUPS Urdu, Chinnathippa Samudram, Madanapalle Mandal , Chittoor District, Andhra Pradesh. 4. P. Yungandhar, S/o P. Rajendra Naidu, aged 38 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Chinnuru , Gangavaram Mandal, Chittoor District, Andhra Pradesh. 5. R. Manjula, D/o R. Venkatramana, aged 36 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Urdu Babunagar Colony, Madanapalle Mandal, Chittoor District, Andhra Pradesh. 6. M. Geetha Rani, D/o M. Venkatramana Reddy, aged 42 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Urdu Gundluru Street, Madanapalle Mandal, Chittoor District, Andhra Pradesh. 7. P. Kiran Kumar, S/o P. Ramanaiah, aged 38 years, Working as Langauge Pandi (T), DEO Pool, MPUPS Urdu Kalikiri, Kalikiri Mandal, Chittoor District, Andhra Pradesh. 8. N. Murali, S/o N. Reddeppa, aged 38 years, Working as Langauge Pandit (1), DEO Pool, MPUPS Reddivaripalli, Sodam mandal, Chittoor District, Andhra Pradesh. 9. D. Hemaprasad, S/o D Subramanyam, aged 38 years, Working as Langauge Pandit (T), DEO Pool, ZPHS Paiaplem, Kuppam Mandal, Chittoor District, Andhra Pradesh. 10.B. Somasekhar, S/o. B. Narayana, aged 38 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Urdu Saidapeta, Chittoor Districit, Andhra Pradesh. 11.R. Lokesh, S/o R. Sankarappa, aged 38 years, Working as Langauge Pandit (T), DEO Pool, ZPHS Pengaragunta, Palamaner Mandal, Chittoor District, Andhra 'Pradesh. 12.E. Madhu, S/o E. Nagaiah, aged 35 years, Working as Langauge Pandit (T), DEO Pool, MPUPS-Kothur of Theertham Village, Baireddipalli Mandal, Chittoor District, Andhra Pradesh. 13.V. Mohan, S/o V. Subramanyam, aged 34 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Morasanapalli Santhipuram mandal, Chittoor District, Andhra Pradesh. 14.G.Chandrakota, D/o G. Venu, aged 40 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Urdu Newpet, Kuppam Mandal, Chittoor District, Andhra Pradesh. 15.N.Kumar Swamy, S/o N.Ram.achandraiah, Aged 50 years, Working as Language Pandit, DEO Pool, MPUPS Modugalapalyam, Yerpedu Mandal, Chittoor District, Andhra Pradesh. 16.C. Jakeer Hussain, S/o Khadervalli, aged 38 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Urdu Gundluru, Kalikiri Mandal, Chittoor District, Andhra Pradesh. 17.£. Palani, S/o E. Kuppaih, aged 36 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Krishnasamudram , Puttur Mandal, Chittoor District, Andhra Pradesh. 4 18.K. Kiran Kumari, D/o K. Venkatappa, aged 33years, Working as Langauge Pandit (T), DEO Pool, MPUPS Settibala, Santhipuram Mandal, Chittoor District, Andhra Pradesh. 19.M. Saravana Kumar, S/o G. Jaganatham, aged 38years, Working as Langauge Pandit (T), DEO Pool, MPUPS Sarakallu, Thavanampalli Mandal, Chittoor District, Andhra Pradesh. 20.R. Usharani, D/o R. Venkata Ramana, aged 43 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Kagathi, Chowdepalli Mandal, Chittoor District, Andhra Pradesh. 21.M. Devarajulu, S/o M. Subramanyam. aged 35 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Urdu Ravalpet. Peddapanjani Mandal, Chittoor District, Andhra Pradesh. 22.K. Devendra, S/o K. Appaswamv, aged 35years, Working as Langauge Pandit (T), DEO Pool, MPUPS Ragulavaripalli, K V Palli mandal, Chittoor District, Andhra Pradesh. 23.Gopi Gundlakattamanchi, S/o G. Munirathnam, aged 43years, Working as Langauge Pandit (T), DEO Pool, MPUPS Urdu, Sayabulapaili, Chinnagottukallu Mandal. Chittoor District, Andhra Pradesh. 24.K. Gopi, S/o K. Chandra Sekhar, aged 36 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Patnam, Thavanampalli Mandal, Chittoor District, Andhra Pradesh. 25.T. Manjula, D/o T. Munaswamv, aged 33 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Peddakondamarri, Chowdepalli Mandal, Chittoor District, Andhra Pradesh. 26.U.Mohana, S/o Uppu Narayana, aged 38years. Working as Langauge Pandit (T), DEO Pool, MPUPS lsukunthepalli, Madanapalle Mandal, Chittoor District, Andhra Pradesh. 27.Devallaraju Sujatha, D/o D. Subramanyam, aged 40 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Kollagunta, Karvetinagaram Mandal, Chittoor District, Andhra Pradesh. 28.A. Jhansi, D/o A. Anandappa, aged 33 years, Working as Langauge Pandit (T). DEO Pool, MPUPS Kummaramadugu, V Kota Mandal, Chittoor District, Andhra Pradesh. 29.V. Subhashini, D/o V. Govindanaidu, aged 44 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Garigalapalli, G D Nellore Mandal, Chittoor District, Andhra Pradesh: 30.K.Sreelatha, D/O.K.Krishnaiah, aged 38 years, Working as Langauge Pandit (1), DEO Pool, ZPHS Beerangi, B Kothakota Mandal, Chittoor District, Andhra Pradesh. 31.C.Hemalatha, D/o C. Surendranadha Reddy, aged 38 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Reddivaripalli, Sodam Mandal, Chittoor District, Andhra Pradesh. 32.R. Thulasiram, S/o R. Rangaiah, aged 44 years, Working as Langauge Pandit (T), DEO Pool, ZPHS Chinthalapatteda , Nagari Mandal, Chittoor District, Andhra Pradesh, 33.Ganta Suguna, D/o G. Sreenivasulu, aged 30 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Ponnedupalli Urdu, Thavanampalli Mandal, Chittoor District, Andhra Pradesh, 34.E. Nagaveni, D/o E. Krishnaiah, aged 38 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Nadigadda, Sodam Mandal, Chittoor District, Andhra Pradesh. 35.R. Merina, D/o R. Basha Saheb, aged 34years, Working as Langauge Pandit (T), DEO Pool, MPUPS Kotala, Thamballapalli Mandal, Chittoor District, Andhra Pradesh. 36.A. Subramani, S/o A. Thirupal Reddy, aged 34 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Gandlapalli, S R Puram Mandal, Chittoor District, Andhra Pradesh. 37.U. Senavathi, D/o V. Pattabhi Rami Reddy, aged 43 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Bijiganipalli, Gudupalli Mandal, Chittoor District, Andhra Pradesh. 38.P. Mohanbabu, S/o P Venkatramaiah, aged 41 years, Wo ing as Langauge Pandit (T), DEO Pool, ZPHS Kalluru, Pulicherla Mandal, Chittoor District, Andhra Pradesh. 39. Poodu Jayachandra, S/o P. Gangulappa, aged 35years, Working as Langauge Pandit (T), DEO Pool, MPUPS Yerragundlapalli, Punganur Mandal, Chittoor District, Andhra Pradesh. 40. J. Vanitha, D/o M.K Jayaraman, aged 38 years, Working as Langauge Pandit (T), DEO Pool, MPUPS Ayanavedu, Chittoor Mandal, Chittoor District, Andhra Pradesh. 41.M. Saradha, D/o G. Munirathnam, aged 30 years, Working as Langauge Pandit (T), DEO Pool, ZPHS V Kota, V Kota Mandal, Chittoor District, Andhra Pradesh. 42.B. Renuka, D/o B. Ramakrishna, aged 31 years, Working as Language Pandit, DEO Pool, Z.P.High School, D Kadanattham, Baireddypalli Mandal, Chittoor District, Andhra Pradesh. 43.G.PADMAJA, D/o G. Raja Rao, aged 34 years, Working as Language Pandit, DEO Pool, MPUPS, Kandlamadugu, B.Kothakota Mandal, Chittoor District, Andhra Pradesh. 44. Vijay Sekhar, S/o P. Gurunatham, aged 40 years, Working as Language Pandit, - DEO Pool, MPUP School, Konapalli, Yadamarri Mandal, Chittoor District 45.P. Kanaka Sabhapathi, S/o P. Venkataswamy, aged 46 years, Working as Language Pandit, DEO Pool, MPUP School, Eachaneri, Thavanampalli Mandal, Chittoor District, Andhra Pradesh. 46.K. Khadarvalli S/o K. Alam Saheb, aged 42 years, Working as Language Pandi, DEO Pool, Z.P.H.S, Angallu, Kurabalakota Mandal, Chittoor District, Andhra Pradesh. 47.J. Savithri, D/o J. Narayan, aged 46 years, Working as Language Pandit, DEO Pool, Z.P.H.S, Varadayyapalyam (Mandal), Chittoor District, Andhra Pradesh. 48.P. Premalatha, D/o P. Jayavelu, aged 36 years, Working as Language Pandit, DEO Pool, MPUPS, Suramala, KVB Puram Mandal, Chittoor District, Andhra Pradesh. Petitioner AND 4. The State of Andhra Pradesh, Rep, by its Principal Secretary, School Education Department, Secretariat Buildings, Velagapudi, Guntur District. 2 The Commissioner and Director of Schoo! Education, B Block, Anjaneya Towers, lbrahimpatnam, Krishna District. The Regional Joint Director of School Education, Cuddapah Region, Cudddapah. The District Educational Officer, Chittoor District, Chittoor, ew Respondent Petition under Article 226 of the Constitution of India praying that in the circumstances stated in the affidavit filed therewith, the High Court may be pleased to issue a Writ, Order or Direction, more particularly one in the nature of Writ of Mandamus declaring the action of the respondents in issuing impugned G.O.Ms.No.77 School Education (Services-ll) Department, dated 30.10.2019 and the consequential impugned G.O.Ms.No.56 School Education (Services-ll) Department, dated 16.10.2020, proposing to promote the Secondary Grade Traders as School Assistant (Languages) is highly illegal, arbitrary, unjust, improper, contrary to G.O.Ms.No.15 dated 05.02.2017 and in violation of principles of natural justice guaranteed under Article 14, 16 and 21 of the Constitution of India, set-aside the impugned G.O.Ms.No.77 School Education (Services-ll) Department, dated 30.10.2019 and the consequently impugned G.O.Ms.No.56 School Education (Services-ll) Department, dated 16.10.2020 in so far as providing a channel to Secondary Grade Teachers for promotion to the post of School Assistant (Language Pandit) and consequently direct the respondents to consider the case of the petitioners on upgraded posts as School Assistant (Language Pandit) with all consequential benefits IA NO: 2 OF 2020 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to direct the respondents to continue the petitioners as Language Pandits in their respective Schools pending disposal of WP 20171 of 2020, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and order of the High Court dated 09.12.2020 & 29-01-2021 and upon hearing the arguments of SRI G V L MURHTY Advocate for the Petitioner, and of GP FOR SCHOOL EDUCATION for the Respondents, the Court made the following. ORDER:
Interim order granted earlier by this Court is extended for a period of four (4) weeks. .
Post after one (1) week. LO $Sd/-V.Diwakar ASSISTANT REGISTRAR /ITRUE COPy)/ Ac SECT OFFICER For To,
--_ . One CC to SRI G VL MURHTY Advocate [OPUC]
2. Two CCs to GP FOR SCHOOL EDUCATION, High Court Of Andhra Pradesh. [OUT]
3. One spare copy tvr HIGH COURT MSMJ DATED: 26.02.2021 POST AFTER ONE WEEK ORDER WP.No.20171 of 2020 DIRECTION EXTENDED wo --
Lene ANDHBSS oa, 0 . A a cOIAL Of VA oe i, *