National Green Tribunal
P. Radhakrishnan vs The Ministry Of Environment And Forest on 9 August, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Application No. 14 of 2012 (SZ)
Applicant(s) Respondent(s)
Shri N. Rajendran Vs. The Commissioner, Rasipuram
Chandrasekaranpuram Post Municipality, Rasipuram and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
Shri J. Srinivasa Mohan M/s. Abdul Saleem and S.Saravanan
for R-1 and R-5
Shri A. Ilango for R-2 and 4
M/s. M.K. Subramanian for R-3
Application No. 13 of 2013 (SZ)
Applicant(s) Respondent(s)
S. Subramanian, Nallathur Post Vs. The District Collector, Villupuam
and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
Shri J. Srinivasa Mohan M/s. M.K. Subramanian for R-1 & R-4
Shri A. Ilango for R-2 and R-3
M/s. Abdul Saleem and S. Saravanan
for R-5
Application No. 42 of 2013 (SZ)
Applicant(s) Respondent(s)
Shri P Radhakrishnan, Ooty Vs. The Ministry of Environment and
Forests, Govt of India
and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s. M.Santhanaraman and Smt. C. Sangamithirai for R-1
M.R. Sivakumar M/s. M.K. Subramanian for R-2, R-3 & R-4
M/s. Abdul Saleem and
S. Saravanan for R-5
Application No. 44 of 2013 (SZ)
Applicant(s) Respondent(s)
Periappa Nagar Residents Vs. The District Collector, Dindigul
Welfare Association, Palani and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s.Sarvabhauman Associates M/s. M.K. Subramanian for R-1
M/s. P.Srinivas for R2
Mrs.H.Yasmeen Ali for R3
Mr.D.S.Ekambaram for R4
Application No. 63 of 2013 (SZ) (THC)
Applicant(s) Respondent(s)
C. Suresh, Chennai Vs. The Chairman, Tamil Nadu
Pollution Control Board, and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s. R. Murali , C. Prabakaran Smt. H Yasmeen Ali for R-1
& R.Raghavendran Shri Abdul Saleem for
R-3 to R-5, R-7 and R-9
M. Subramanian for R-2 and R-6
Application No.107 of 2013 (SZ) (THC)
Applicant(s) Respondent(s)
Mr.G.Somasundaram, The District Collector
Secretary, Peramanallur Purangagar Vs. Thanjavur and others.
Paghuthi, Ambasamuthiram Post.
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s. B.Prasanna Vinoth, M/s. M.K. Subramanian for R-1
G.R. Swaminathan M/s. Abdul Saleem and S. Saravanan
for R-2
Smt. H.Yasmeen Ali for R-3
Application No.108 of 2013 (SZ) (THC)
Applicant(s) Respondent(s)
Mr. Dinakaran The District Collector
Union Secretary Sivangangai and others.
Karaikudi. Vs.
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s. V.Karuna, C.Meenakshi and M/s. M.K. Subramanian for R1, R5 and R-6
Rama Prabhu Smt. H. Yasmeen Ali for R-2
M/s. Adbul Saleem and S. Saravanan
for R-3 and R-4
Application No. 234 of 2013 (SZ)
Applicant(s) Respondent(s)
Shri V. Eswaran, Coimbatore Vs. The District Collector,
Coimbatore District and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s. M/s. S. Kolandasamy, C.S. Saravanan M/s. M.K Subramanian for R-1
And M. Selvalakshmi, M/s. Abdul Saleem and
S. Saravanan for R-2
Smt. Rita Chandrasekar for R-3
Application No. 264 of 2013 (SZ)
Applicant(s) Respondent(s)
Shri K.S. Mohan, Pothanur Vs. The Union of India, Ministry of
Coimbatore-23 environment and Forests, New Delhi
and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s.Kamalesh Kannan and Smt. C. Sangamithirai for R-1
Sai Sathya Jith M/s. M.K. Subramanian for R2, R6 & R9
M/s. Abdul Saleem , S. Saravanan,
and Vidhyalakshmi, for R-3
R-4, R-5, R-10 to R-11
M/s.R.Parthiban, T.Ranganathan &
T.J.Lakshmipathy for R12
Smt. H. Yasmeen Ali for R-7 and R-8
Application No.121 of 2014 (SZ)
Applicant(s) Respondent(s)
Mr. T. Chendil Athiban, Colachel Vs. The District Collector-cum-Chairman
Kanyakumari Dist. 629251 Coastal Zone Regulation Zone,
Kanyakumari District and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s. S. Kamaraj, M/s. M.K.Subramanian for R-1
K. Christopher & J.Thomas Smt. H. Yasmeen Ali for R-2
M/s. P. Srinivas and N.K. Ponraj for R-3
M/s. Abdul Saleem & S.Saravanan for R-4
Application No. 122 of 2014 (SZ)
Applicant(s) Respondent(s)
L. Saroja, D/o. Lingappa Gounder, Odaneli, 1) The Secretary to Government,
Kasturiba Village and Post, Arachalur Via, Department of Department and Forests,
Erode. Secretariat, Chennai
2) The Secretary to Government, PWD
Secretariat, Chennai
3) The Chairman, Tamil Nadu Pollution
Control Board , Chennai-32
4) The District Environmental Engineer, Tamil Nadu
Pollution Control Board . Erode
5) The District Collector, Erode district, Erode
6) The executive Officer, Arachalur Town Panchayath
Odanelli Village (Post), Erode District
Legal Practitioners for Applicant(s) Legal practitioners for respondent(s)
M/s. S. KamaleshKannan, K. Myilsamy ad M/s. M.K. Subramanian for R-1 and R-5
S. Sai Sathya Jith Smt. H. Yasmeen Ali for R-3 and R-4
M/s. Abdul Saleem, S. Saravanan and
Vidhyalakshmi Vipin for R-2 and R-6
Application No. 83 of 2014 (SZ)
Applicant(s) Respondent(s)
Mr. V. Meghanathan Vs. The Chief Secretary , Govt. Of Tamil Nadu
Nanmangalam, Chennai Chennai and others.
Legal Practitioners for Applicant(s) Legal practitioners for respondent(s)
M/s. A. Swamynathan M/s. Abdul Saleem for R-1, R-3 and R-7
Kamalesh Kannan M/s. M.K. Subramanian
for R-2, R-4, R-5, R-8 to R-11
Smt. H. Yasmeen Ali for R-13
Smt. Sangamithrai for R-14
Mr.R.Suryaprakash for R6
Application No. 288 of 2014 (SZ)
Applicant(s) Respondent(s)
M/s. M. Rajangam Vs. The District Collector, Thiruvannamalai
Thiruvannamalai Taluk and District and others.
Legal Practitioners for Applicant(s) Legal practitioners for respondent(s)
M/s. S. Kumara Devan, A.Prakash and M/s. M.K. Subramanian
M. Ezhilarasi. for R-1 and R-4
Mrs. H. Yasmeen Ali for R-2 and R-3
M/s. Abdul Saleem and
Vidyalakshmi for R-5
Application No.90 of 2015 (SZ)
Applicant(s) Respondent(s)
Zion Nagar Plot Owners Welfare 1.Member Secretary,
Association, rep. by M. Ramesh Babu Tamil Nadu Pollution Control Board
Venkateswara Nagar Chennai.
Velacherry, Chennai
. 2.The District Environmental Engineer
Tamil Nadu Pollution Control Board
Kancheepuram.
3.The Executive Engineer,
Nandhivaram Guduvancherry Town
Panchayat, Kancheepuram District
4.The District Collector, Kancheepuram
5.The Secretary to Government,
Public Works Department, Chennai-9
6.The Chief Engineer,
Palar Basin Water Resources
Development,Chennai - 5.
7. Venkatamangalam Panchayat
Rep. by its Commissioner
8. Kattankulathur Panchayat Union,
Maraimalai Nagar rep. by its Executive Officer
Legal Practitioners for Appellant(s) Legal Practitioners for Respondents
M/s. S. Selvaraj, P. Lakshmikanthan Smt.Yasmeen Ali for R1 & R2
And M. Selvaraj Shri Naveen Kumar Moorthy for R3
M/s.M.K. Subramanian & P.Velmani for R4
M/s.Abdul Saleem, Saravanan
and Vidyalakshmi for R5, R6 & R8
Application No.104 of 2016 (SZ)
Applicant(s) Respondent(s)
Nandivaram Radha Nagar 1. The Member Secretary,
Residents Welfare Association Tamil Nadu Pollution Control Board,
Rep. by its Secretary No.76, Mount Road, Guindy, Chennai
Mrs.N.Bhuvana,
Nandivaram, Guduvancherry
. 2.The District Environmental Engineer
Tamil Nadu Pollution Control Board
Kancheepuram.
3.The Executive Engineer,
Nandhivaram Guduvancherry Town
Panchayat, Kancheepuram District
4.The District Collector, Kancheepuram
Legal Practitioners for Appellant(s) Legal Practitioners for Respondents
Mr.P.Rajesh Smt.Yasmeen Ali for R1 & R2
Shri Naveen Kumar Moorthy for R3
M/s.M.K. Subramanian & P.Velmani for R4
Application No.190 of 2015
Applicant(s) Respondent(s)
C.N. Prem Sagar 1. Gudalur Municipality
Gudalur, The Nilgiris. Rep. by its Commissioner, Gudalur
2. Collector of Nilgiris,
At Udhagamandalam.
3. District Forest Officer, Gudalur
4. Nillialam Municipality,
Rep. by its Commissioner,
5. MoEF & CC, New Delhi
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
Mr.A.V. Ilango Mr. M.K. Subramaniam
Mr.Ashok Kumar P. Velmani for R2 & R3
M/s.P.Srinivas & N.K.Ponraj for R1
Mr.Gokul Krishnan for R5
Application No.209 of 2015
Applicant(s) Respondent(s)
Mr.Madayya, Gudalur Taluk Vs. Gudalur Municipality rep. by the
The Nilgiris District Commissioner, Gudalur,
The Nilgiris District and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
M/s.A.U.Ilango and Ashok Kumar Mr.P.Srinivas, N.K.Ponraj
& R.Purushothaman for R1
Mr.M.K.Subramanian & P.Velmani
for R3, R4 & R8
Mrs.Rita Chandrasekar for R5 & R6
M/s.Abdul Saleem, S.Saravanan &
Vidyalakshmi Vipin for R7
Application No. 34 of 2016 (SZ)
Applicant(s) Respondent(s)
1) The President, Thazhambur Village
S.P.Surendranath Karthik Panchayat, Chengleput Taluk,
Ayyappa Nagar, Madipakkam Kancheepuram District.
Chennai
2. The District Environmental Engineer,
Tamil Nadu Pollution Control Board,
Kancheepuram District
3. Tahsildar, Thiruporur, Chennai
4. Block Development Officer,
Thiruporur Panchayat Union,
Thiruporur, Chennai
5. Additional Chief Secretary to Govt.
Public Works Department,
Secretariat, Chennai
6. The Chairman, Tamil Nadu Pollution
Control Board, Guindy, Chennai
7. The Chairman,
Central Pollution Control Board,
East Arjun Nagar, New Delhi
8. The District Collector,
Collectorate, Kancheepuram.
9. Principal Secretary to Government,
Dept of Environment & Forests & CC
Secretariat, Chennai
10.Principal Secretary to Govt.
Department of Revenue,
Secretariat, Chennai
Legal Practitioners for Applicant(s) Legal practitioners for respondent(s)
Mr.Kaushik N.Sharma Mr.Abdul Saleem, S.Saravanan &
Vidyalakshmi for R4 & R5
Mrs.Yasmeen Ali for R2 & R6
Mr.M.K.Subramanian & P.Velmani
for R3, R8, R9 and R10
Mr.D.S.Ekambaram for R7
COMMON ORDER
Note of the Orders of the Tribunal
Registry
Item Nos. 2 Date: 9th August, 2016
to 14 & Item We have heard the learned counsel appearing for the parties, including
Nos. 18 to 22
Additional Advocate General Mr.S.T.S.Murthy.
Post these cases for passing interim orders on 16.08.2016.
....................................................JM (Justice Dr.P.Jyothimani) ....................................................EM (Shri P.S.Rao)