Section 38(4) in Board For Industrial And Financial Reconstruction Regulations, 1987
(4)Copying charges shall be worked out at the rate of [rupees 10] [ Substituted by BIFR (Second Amendment) Regulations, 1992.] for a folio or part thereof, of material not involving typing of statements and figures and at the rate of [rupees 20] [ Substituted by BIFR (Second Amendment) Regulations, 1992.] per folio or part thereof, involving typing of statements or figures. Fees for inspection shall be worked out at the rate of rupees 100 per hour of inspection.
