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[Cites 0, Cited by 0] [Section 359] [Entire Act]

State of Haryana - Subsection

Section 359(2) in Punjab Jail Manual

(2)The Superintendent may indent for uniform for the full permanent establishment of the Jail, together with the number of extra articles likely to be required for temporary warders and in cases of Headquarter Jails for first issues as laid down in the notes to the preceding paragraph.