Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179] [Entire Act] NCT Delhi - Subsection Section 179(1) in The Delhi Lands Reforms Act, 1954 (1)A co-operative farm shall be entitled to such concessions and facilities as may be prescribed.
