Bombay High Court
Nuruddin Karmali Mulani And Anr vs The State Of Maharashtra , Collector Of ... on 21 August, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL STAMP NO. 18038 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT
V/S
Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT
Ramesh Shankar Rathod And Ors.
WITH FIRST APPEAL NO. 485 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Rama Krushna Sabale And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 17970 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri Bhagwan Pamandas Nagdeo And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 17974 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Digambar Bhau Sabale(deceased)thr.his ....RESPONDENT Lrs.1.1)shri.nagnath D. Sabale And Ors.
WITH Page 1/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 ::: FIRST APPEAL STAMP NO. 17981 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Ganpati Dhulappa Sabale And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 17991 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Digambar Vithobha Waghmare(deceased)thr.his ....RESPONDENT Lrs.dattatraya Digambar Waghmare And Ors.
WITH FIRST APPEAL STAMP NO. 18000 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Chokhalu Soma Rathod (deceased) Thr. His ....RESPONDENT Lrs.1.1)nagnath Chokhalu Rathod And Anr.
WITH FIRST APPEAL STAMP NO. 18007 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Rama Appa Sabale (deceased) Thr.his ....RESPONDENT Lrs.sahebrao Rama Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 18013 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Page 2/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 ::: Appa Sitaram Sabale(deceased)thr.his ....RESPONDENT Lrs.1.1)laxman Appa Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 18017 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Baliram Tatya Mane (koli) (deceased) Thr. His....RESPONDENT Lrs.1.1)ajit Baliram Mane And Ors.
WITH FIRST APPEAL STAMP NO. 18031 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri.balbhim Tukaram Sabale And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 18034 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Bhoju Damu Rathod(deceased)thr.lrs.manglu ....RESPONDENT Bhoju Rathod(deceased)thr.lrs.1.1)vasant M.rathod And Ors WITH FIRST APPEAL STAMP NO. 18046 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Nagarbai Masa Waghmare(deceased)thr.lrs.pradeep Sonavane(deceased)thr.lrs.vaishali Sonawane Page 3/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 ::: And Ors WITH FIRST APPEAL STAMP NO. 18056 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Bhikaji Sambha Waghmare And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 19775 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Prabhu Rama Rathod (since Deceased) Thr. Lrs.
....RESPONDENT Suresh P Rathod And Ors.
WITH FIRST APPEAL STAMP NO. 19777 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Keshav Sidram Sontale (since Deceased) Thr. ....RESPONDENT Lrs. Rohini S Padsalgi And Anr.
WITH FIRST APPEAL STAMP NO. 19781 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Maruti Kashinath Chandanshive (deceased) Thr.
....RESPONDENT Lrs. Dyandev Maruti Chandanshive And Anr.
....RESPONDENT WITH FIRST APPEAL STAMP NO. 19787 OF 2021 Page 4/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 ::: Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Tukaram Sambhu Sabale (deceased) Thr. Lrs. ....RESPONDENT Ravansiddha Tukaram Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 19789 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Dagadu Pandurang Sabale (deceased) Thr. Lrs.....RESPONDENT Ashok Dagadu Sabale And Ors.
WITH FIRST APPEAL STAMP NO. 19792 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Krushnabai Tatya Mane (koli) Since Deceased....RESPONDENT Thr. Her Lrs. And Amp. Representative WITH FIRST APPEAL STAMP NO. 19799 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri Abhaykumar Vivekanand Ghate And Ors.....RESPONDENT WITH FIRST APPEAL STAMP NO. 19802 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Rajvilas Vivekanand Ghate And Ors. ....RESPONDENT Page 5/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 ::: WITH FIRST APPEAL STAMP NO. 19804 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Shri Ajinkya Ashok Ghate And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 19812 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Smt.suparna Vivekanand Ghate And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 19839 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Kasturbai Shankarrao Katkam And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 20338 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Nuruddin Karmali Mulani And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 20341 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Shirish Ramchandra Godbole And Ors. ....RESPONDENT Page 6/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 ::: WITH FIRST APPEAL NO. 417 OF 2022 Pradeep Narsinha Pimparkar And Ors. ....APPELLANT V/S The State Of Maharashtra (summons To Be ....RESPONDENT Served On The Collector Solapur) And Anr.
WITH FIRST APPEAL NO. 418 OF 2022 Nuruddin Karmali Mulani And Anr. ....APPELLANT V/S The State Of Maharashtra , Collector Of Solapur ....RESPONDENT And Anr.
WITH FIRST APPEAL STAMP NO. 23345 OF 2022 Keshav Sidram Sontale (deceased) Thr. L.r.s. 1a) ....APPELLANT Rohini Sidharam Padsalgi V/S Vice Chancellor Solapur University And Anr.....RESPONDENT WITH FIRST APPEAL STAMP NO. 19822 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Kamini Ashok Ghate(deceased)thr.lrs.1.1)ashok ....RESPONDENT Jivan Ghate And Anr.
WITH FIRST APPEAL STAMP NO. 19830 OF 2021 Page 7/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 ::: Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Ashok Jivan Ghate (deceased) Thr. Lrs. Ajinkya ....RESPONDENT Ashok Ghate And Anr.
WITH FIRST APPEAL STAMP NO. 25231 OF 2022 Ajinkya Ashok Ghate ....APPELLANT V/S Vice Chancellor, Solapur University, Solapur ....RESPONDENT WITH INTERIM APPLICATION NO. 19243 OF 2022 In First Appeal STAMP NO. 18038 OF 2021 Fulabai Shivaji Chavan And Ors. ....PETITIONER V/S Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT Ramesh Shankar Rathod And Ors.
WITH INTERIM APPLICATION NO. 17830 OF 2022 In First Appeal STAMP NO. 18038 OF 2021 Shankar Dharu@thavaru Rathod (deceased) Thr.....PETITIONER His Lrs.1.1)ramesh Shankar Rathod And Ors.
V/S Vice Chancellor Solapur University, Solapur ....RESPONDENT And Anr.
WITH INTERIM APPLICATION NO. 3141 OF 2021 Page 8/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 ::: In First Appeal STAMP NO. 18038 OF 2021 Vice Chancellor Solapur University, Solapur. ....PETITIONER V/S Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT Ramesh Shankar Rathod And Ors.
Ms .Rukmini Khairnar, Adv for Appellant/Applicant in all matters (except FA/417/2022 , FA 418/2022, FA(ST)/23345/2022 and FA(ST)/25231/2022) and for Respondent in FA/ 417/2022, FA 418/2022 and FA(ST)/25231/2022).
Mr. Hrishikesh S. Shinde for Applicant in IA/19243/2022. Mr. Drupad Patil a/w Mr. Kaustubh Thipsay i/b Mr. Aditya Shirke for Appellant/Applicant in FA/417/2022 and FA/418/2022 and for Respondent Nos. 1 and 2 in FA(ST)/20338/2021, for Respondent Nos. 1 to 3 in FA(ST)/20341/2021.
Mr. Shriram S. Choudhari for Appellant/Applicant in FA(ST)/25231/2022 and for Respondent in FA(ST)/19799, 19802, 19804, 19812, 19822 and 19830 of 2021. Mr. T. D. Deshmukh a/w Mr. Ritesh kulkarni and Mr. H. D. Chavan and Salagna Mohanty, Advocate for Respondents in all other First Appeals.
Ms. Tanaya Goswami, AGP for State.
CORAM : HON'BLE SMT. JUSTICE ANUJA
PRABHUDESSAI J
DATE : 21st August, 2023
P.C. :
S. O. to 23/08/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 9/9 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:58:44 :::