Section 2(l) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017
(l)"Contract Demand" means the demand in Kilovolt Ampere (`KVA') or Megavolt Ampere (`MVA'), as mutually agreed between the Distribution Licensee and the Consumer -(i)in the agreement for supply of electricity; or(ii)through other written communication:
