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[Cites 0, Cited by 1] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(8) in Gold (Control) Act, 1968

(8)Every licensed dealer shall ensure that every artisan or other person employed by him complies, in the course of such employment, with the provisions of this Act or any rule or order made thereunder and of any other law relating to gold or foreign exchange for the time being in force.