Madhya Pradesh High Court
R.K.Vishwakarma vs The M.P.State Electricity Board on 16 January, 2015
1
W.P No. 3304/2008
16.1.2015
Counsel for the parties present.
As prayed for on behalf of respondents, list the matter
under the caption final disposal at motion stage in the week commencing 2nd February 2015.
(SANJAY YADAV) JUDGE Vivek Tripathi