Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

State of Chattisgarh - Subsection

Section 17A(1)(i) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(i)has made default in performing any duty imposed on him, by or under this Act; or