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State of Bihar - Section

Section 3 in Bihar Tourism Cadre Rules, 2013

3. Constitution of permanent strength service/cadre and converted designations of sanction posts in the department of Tourism of Bihar befitting that in central Government.

- (i) The following shall be converted designations from the fixed date of following sanctioned posts in different grades in Tourism Directorate, Bihar befitting available posts in Department of Tourism, Government of India:-
S.N. Designation Converted Designation Remarks
1 Junior Typist Clerk Information Assistant Grade-2 In conformity with the Department of Tourism,Govt. of India.
2 Senior Typist Clerk/Receptionist Information Assistant Grade-1 Ditto/As above