Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(4) in Regulations of the Tamil Nadu Agricultural University

(4)Any person, who having sent application in his name to the Registrar as a candidate for a degree at a convocation fails to appear on that occasion, shall, when next he applies for his degree, pay again the prescribed fee.