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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(51) in The Recognition Of Zoo Rules, 1992

(51)Each zoo shall prepare a long-term master plan for its development. The zoo shall also prepare a management plan giving details of the proposal and activities of development fro next six years. The copies of the said plans shall be sent to the Central Zoo Authority.[10-A. Applicability of rule 10 in case of circuses and rescue centres.-(1) In case of grant of recognition to circuses under rule 10, the provisions of clauses (8), (9), (10), (11), (17), (46), (47) and (51) thereof shall not apply.