Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 43 in The West Bengal Co-Operative Societies Act, 1983 43. Restrictions on borrowings. - A co-operative society may receive deposits and loans to such extent and under such conditions as may be prescribed.
