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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in The Jaora Sugar Mills Tatha Seth Govindram Sugar Mills (Upkramon Ka Arjan Aur Antaran) Adhiniyam, 1984

(d)"custodian" means the Custodian appointed under sub-section (2) of Section 9 to take over and to carry on, the management of the undertakings, of the Company;