Section 43(1) in The Orissa Co-operative Societies Rules, 1965
(1)The Apex or a Central Society shall perform among others the following functions in respect of its affiliated societies -(i)promote the objectives of its member societies and for this purpose to frame guidelines, regulations and policies in achieving the objectives;(ii)undertake research and evaluation and assist in preparation of prospective development plans of member societies;(iii)promote harmonious relations between member societies;(iv)help member Societies in the settlement of disputes and outstanding matters among themselves and between a Society and its member Societies;(v)represent the interest of member Societies;(vi)undertake business services on behalf of its member Societies;(vii)provide management development service to member Societies;(viii)ensure timely conduct of annual audit and election of members Societies;(ix)assist member Societies in regular conduct of general and board meetings;(x)evolve code of conduct and viability norms for members Societies;(xi)provide legal aid and advice to member societies; and(xii)provide any other services at the request of member Societies.
