Delhi High Court - Orders
Ved Prakash Thakur vs Delhi Medical Council And Anr on 1 October, 2021
Author: Manmohan
Bench: Manmohan, V. Kameswar Rao
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 418/2016
VED PRAKASH THAKUR ..... Appellant
Through Dr. Rajeev Sharma, Advocate.
versus
DELHI MEDICAL COUNCIL AND ANR. ..... Respondents
Through Mr. Praveen Khattar, Advocate for R-1 with
Mr. LDS Uppal, Asstt. Secy., DMC.
Mr. T. Singhdev, Ms. Michelle B. Das, Ms.
Puja Sarkar, Ms. Arunima Pal, Ms.
Sumangla Swami, Mr. Bhanu Gulati and
Mr. Abijit, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 01.10.2021 List before another Bench of which one of us (Manmohan, J) is not a member, on 08th October, 2021 subject to orders of Hon'ble the Chief Justice.
MANMOHAN, J V. KAMESWAR RAO, J OCTOBER 1, 2021 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:04.10.2021 12:50:55