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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(3) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(3)The reservation of offices of Mayors of the Municipal Corporation for the women shall be assigned to different Municipal Corporation in descending order of the percentage of their population to the total population in each Municipal Corporation.