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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(iv) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(iv)not more than three members representing the State Government of whom one shall be the Chief Inspector of Inspection of Building and Construction of the State and one shall be representative of Labour Department appointed by the State Government, and