- [ [State] [The The words 'Provincial Government' were substituted for the words 'Governor in Council' by the Adaptation of Indian Laws Order in Council.] Government] shall from time to time by notification prescribe what revenue officers shall use a seal, and what size and description of seal shall be used by each of such officers.[***] [The words 'Pending the issue of the first orders under this section, the seals hitherto used shall continue to be used by such officers as have used them' were repealed by the Amending Act, 1895 (16 of 1895).]
