Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 245] [Entire Act]

State of Goa - Subsection

Section 245(3) in Goa Prisons Rules, 2006

(3)When a prisoner is not entitled to an interview, the applicant shall be informed accordingly.