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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(b) in The General Provident Fund (Orissa) Rules, 1938

(b)If he is not an officer who draws his own pay bills, by written communication to the head of his office before he proceeds on leave and failure to make due and timely intimation shall be deemed to constitute an election to subscribe.