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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(8)(f) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(f)ensure that the registers of buildings, lands, furniture and equipments are maintained upto date and that stock checking is conducted of equipments and other consumable materials in all offices, special centres and colleges maintained by the University;