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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Jharkhand - Subsection

Section 70(1)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)string, rope, chains and all materials which are capable of being converted into string or rope or chains, of whatever description;