Section 13(3)(b) in The Orissa Air (Prevention and Control of Pollution) Rules, 1983

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

(b)Every appeal shall be accompanied by-

(i)an authenticated copy of the order against which appeal is made;

(ii)any document relating to the appeal; and

(iii)a satisfactory proof of the payment of the prescribed fee.

Legal Document View