Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 12] [Entire Act] Union of India - Subsection Section 12(4) in The Provincial Small Cause Courts Act, 1887 (4)The Registrar shall try such suits cognizable by him as the Judge may, by general or special order, direct.[* * *] [Sub-Section (5) repealed by A.O.1937.]
