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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Telangana - Subsection

Section 92(3) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(3)The Commissioner may stay the execution of any decision or order of the nature referred to in sub-section (1) pending the exercise of his powers under the said subsection in respect thereof.