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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(16) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(16)"University" means [Maharaja Krishnakumarsinhji Bhavnagar University] [Substituted 'the Bhavnagar University' by Gujarat Act No. 1 of 2012, dated 15.3.2012.] constituted under this Act;