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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rajasthan Prevention of Anti-Social Activities Act, 2006

(g)"habitual", with all its grammatical variations, includes acts or omissions committed repeatedly, persistently and frequently having a thread of continuity stringing together similar repetitive acts or omission but shall not include isolated, individual and dissimilar acts or omissions;