Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 1 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

1. Short title & commencement.

(1)These rules may be called the Rajasthan Urban Areas (Sub-Division, Reconstitution and Improvement of Plots) Rules, 1975.
(2)These rules shall extend to the urban areas in the State of Rajasthan and area for which as improvement Trust, has been constituted or may be constituted.