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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in The M.P. Irrigation Act, 1931

(1)When under this Act any duty is to be performed or power is to be exercised by canal officer, and the class of canal officer is not specified, rules made under this Act regulating performance of such duty or exercise of such power may prescribe the class of canal officers by which it is to be performed or exercised.