Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(g) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(g)be of sound health, good physique and having active habits and be free from organic defects and bodily infirmity;