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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(2)(d) in Punjab Water Supply and Sewerage Board Act, 1976

(d)the Government shall keep separate accounts of all moneys respectively received and expended by it under this Act, until all loans raised hereunder have been repaid, and until all other liabilities referred to in clause (b) have been duly met.