Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Madhya Pradesh - Subsection Section 3B(i) in The M.P. Electricity Duty Act, 1949 (i)in order to encourage the establishment of any particular industry or class of industries in the State; or
