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Union of India - Section

Section 10 in Rules of Procedure and Conduct of Business in Lok Sabha

10. Powers of Deputy Speaker or other member presiding.

- The Deputy Speaker or any other member competent to preside over a sitting of the House under the Constitution or these rules shall, when so presiding, have the same powers as the Speaker when so presiding and all references to the Speaker in these rules shall in these circumstances be deemed to be references to any such person so presiding. Powers of Deputy Speaker or other member presiding.