Section 28(2) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
(2)At least one member among the members appointed under clauses (ii), (iii) and (iv) of sub-rule (1) of the Board shall be a woman and the number of members appointed under clauses (ii), (iii), (iv) of sub-rule (1) shall be equal.
